Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 6 in The Assistants of the Secretariat and Attached Offices Joint Cadre Act, 1989 6. Confirmation. - Confirmation of the members of the joint cadre shall be made on the basis of the appropriate combined gradation list.
