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[Cites 0, Cited by 0] [Section 292] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 292(a) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(a)sells, lets to hire, distributes, publicity exhibits or in any manner puts into circulation, or for purposes of sale, hire, distribution or circulation makes, produces or has in his possession any obscene book, pamphlet, paper, drawing, painting, representation or figure or any other obscene object whatsoever, or