Section 18(2)(f) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(f)Members may nominate one member amongst them as Chairperson for the purposes of determining date for convening and presiding over the meeting.

Legal Document View