Section 168 in The Delhi School Education Rules, 1973
168. Receipt to be granted for collection of fees and contributions.
(1)A printed receipt, in the form specified by the Director, shall be granted to a student for every fee or contribution collected by the school.(2)The head of every aided school shall authorise one or more of the employees of the school to collect fees and contributions from the students and the receipt referred to in sub-rule (1) shall be given and signed by the person so authorised.(3)Every employee collecting any fee or contribution from a student shall, immediately after such collection, enter the particulars of such collection in the attendance register of the class.
