Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(i) in The Industrial Finance Corporation Act, 1948 (i)granting loans or advances to, [or subscribing to, or purchasing, debentures of industrial concerns:] [ Substituted by Act 2 of 1982, Section 12, for certain words (w.e.f. 12.3.1982).]
