(1)Every Village Sports Council shall consist of the following members, namely-Ex-officio Members(a)the President of the Village Panchayat, who shall be the President of the Village Sports Council;(b)the Secretary of the Village Panchayat who shall be the Secretary of the Village Sports Council;(c)the Circle Inspector of Police, having jurisdiction over the Village Panchayat area;(d)the Assistant Executive Engineer (Buildings and Roads) of the Public Works Department, having jurisdiction over the Village Panchayat area;(e)the Medical Officer, having jurisdiction over the Village Panchayat area;(f)Village Officer, having jurisdiction over the Village Panchayat area;Nominated Members(a)two persons having achievements to their credit in Sports, nominated by the Village Panchayat of whom one shall be a woman;(b)two Physical Education Teachers nominated by the Village Panchayat;(c)one person nominated by the Village Panchayat among the President of the Parent-Teacher Associations of the Educational Institutions situated in the Village Panchayat area.Elected Members(a)three persons elected by the members of the Village Panchayat from among themselves of whom one shall be a woman and one shall be a person belonging to Scheduled Caste or Scheduled Tribe;(b)two persons elected by the Presidents of the Sports Organisations and clubs registered with the Village Panchayat from among themselves;(2)The members of the Village Sports Council shall elect a Vice-President from among themselves.(3)The Vice-President shall discharge the duties entrusted to him by the President and shall preside over the meetings of the Village Sports Council, in the absence of the President.
