Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 84 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001 84. Decision of the Government to be final. - In case of any dispute in interpretation of these regulations, the decision of the State Government shall be final.
