Section 12(1)(a) in The Chhattisgarh Sthaniya Nidhi Sampariksha Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(a)If such order is passed by any Assistant Director who is invested with the powers of the Director under that section, to the Deputy Director;

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