Section 77(1)(c) in The Orissa Forest Act, 1972

[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(1)(c) in The Orissa Forest Act, 1972

(c)powers to issue a search warrant under the Code of Criminal Procedure [1973] [Substituted vide O.A.No. 12 of 2003 Notification No. 6282/Legislative O.G.E. No. 660 dated 5.5.2003.] [(2 of 1974)] [Substituted vide O.A.No. 12 of 2003 Notification No. 6282/Legislative O.G.E. No. 660 dated 5.5.2003.]; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 77(1)(c) in The Orissa Forest Act, 1972