Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 60 in Regulations Under the U.P. Intermediate Education Act, 1921 60. [ [Regulation 59, 60, 61 have been substituted by Notification No. 1745/15-7-10 62/1985, dated 9th September, 1997.] ,d laLFkk ls nwljh laLFkk esa v/;kid ds LFkkukUrj.k ds ,d ekl ds Hkhrj iwoZorhZ laLFkk dk izcU/kd ;FkkfLFkfr lacaf/kr fujh{kd ;k lEHkkxh; la;qDr funs'kd dks lwpuk nsrs gq, pfj= iath vodk'k dk ys[kk] Hkfo"; fuf/k ys[kk] lkewfgd chek ys[kk vkSj vfUre osru&izek.k i= HkstsxkA]
