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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Haryana - Subsection

Section 156(2) in The Haryana Motor Vehicles Rules, 1993

(2)Every public service shall at all times be furnished with an efficient jack and other tools necessary to change a wheel or rim and tyre and with the equipment necessary to repair a puncture, including the following namely :-
(i)Spanners to fit every nut on the vehicle;
(ii)One screw driver;
(iii)One hammer.
(iv)One pair pliers;
(v)Two tyre levers;
(vi)Tyre repair buffit;
(vii)Tyre pump;
(viii)Wheel jack;
(ix)One spare headlight bulb and one pair rear lamp bulb;
(x)a supply of spare fuses.