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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(5)(ii) in Orissa Revised Scales of Pay Rules, 2008

(ii)Personal pay granted due to fixation of pay under Sub-rule (d) of Rule 74 of the Orissa Service Code, including the case where reduceable personal pay has been granted to protect the total emoluments on account of loss of special pay;