Himachal Pradesh High Court
Unknown vs M/S Boss Pharma V. Secretary (Est) And ... on 17 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Boss Pharma v. Secretary (EST) and others .
CWP No. 2214 of 2020 17.5.2022 Present Mr. Devan Khanna, Advocate, for the petitioner.
Ms. Ritta Goswami, Additional Advocate General, for respondent No.1.
Mr. Maan Singh, Advocate, for respondents Nos. 2 and 3.
r to Learned counsel for the respondent-Pollution Control Board seeks time to have instructions as to why the petitioner in view of Environmental Clearance granted by the Ministry of Environment and Forests on 13.4.2011 (Annexure P-1) also for manufacture of paracetamol and Diclofenac Sodium I.P. may not be granted consent to operate, particularly when these medicines were included in the renewals granted on 24.3.2019 (Annexure P-
5) and 23.10.2019 (Annexure P-10).
List on 28.6.2022.
(Mohammad Rafiq) Chief Justice (Sandeep Sharma) Judge May 17, 2022 (vikrant) ::: Downloaded on - 17/05/2022 20:10:16 :::CIS