Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1) in Jammu and Kashmir Saffron Rules, 2018

(1)Every dealer shall record all purchases in a Stock Register to be maintained in Form-V and the stock position of saffron shall be sent to Registration Authority within 15 days of the purchase.