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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(b) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(b)in the case of any other crop as may be agreed upon between the landowner and the cultivating tenant and in the case of disagreement, as maybe deemed fair and reasonable by the1 Rent Court.