Section 2(1)(e) in U.P. State Employment Guarantee Council Rules, 2019

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State of Uttar Pradesh - Subsection

Section 2(1)(e) in U.P. State Employment Guarantee Council Rules, 2019

(e)"Section" means a section of the Act;

(J)"Scheme" means Mahatma Gandi Rastriya Gramin Razgar Guarantee Yojna, Uttar Pradesh made under sub-section (1) Section 4.