Section 3(h) in The Orissa Urban Police Act, 2003

[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(h) in The Orissa Urban Police Act, 2003

(h)"place" includes -

(i)any building, tent, booth or other erection, whether permanent or temporary, and

(ii)any area, whether enclosed or open;