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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(iv) in Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985

(iv)He/She is a son/daughter of an employee of University in Rajasthan or Higher Secondary Board of Education (Rajasthan).