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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(4)(g) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(g)to vest to the Board of Management or any other entity or official of the University such of its powers as it deems appropriate, along with the appropriate governance mechanism;