Delhi High Court - Orders
Amway India Enterprises Private ... vs Commissioner, Vat, Delhi & Ors on 29 October, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~13 to 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ VAT APPEAL 11/2021, CM APPL. 40395/2021
AMWAY INDIA ENTERPRISES PRIVATE LIMITED .....Appellant
Through: Mr. Manish Kr. Hirani, Adv.
versus
COMMISSIONER, VAT, DELHI & ORS ......Respondents
Through: Mr. Girish Kaul, Adv.
14 WITH
+ VAT APPEAL 13/2021
AMWAY INDIA ENTERPRISES PRIVATE LIMITED .....Appellant
Through: Mr. Manish Kr. Hirani, Adv.
versus
COMMISSIONER, VAT, DELHI & ORS ......Respondents
Through: Mr. Girish Kaul, Adv.
15 WITH
+ VAT APPEAL 14/2021
AMWAY INDIA ENTERPRISES PRIVATE LIMITED .....Appellant
Through: Mr. Manish Kr. Hirani, Adv.
versus
COMMISSIONER, VAT, DELHI & ORS ......Respondents
Through: Mr. Girish Kaul, Adv.
16 AND
+ VAT APPEAL 29/2022
AMWAY INDIA ENTERPRISES PRIVATE LIMITED .....Appellant
Through: Mr. Manish Kr. Hirani, Adv.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/11/2025 at 21:55:36
COMMISSIONER, VAT, DELHI & ORS ......Respondents
Through: Mr. Girish Kaul, Adv.
Mr. Tushar Sannu, Mr. Fajallu Rehman,
Advs. for GNCTD. (M:9911991166)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 29.10.2025
1. This hearing has been done through hybrid mode.
2. Adjournment is sought on behalf of the Appellant on the ground of medical exigency of ld. Counsel for the Appellant.
3. Let the rejoinders be filed within six weeks.
4. List for hearing on 25th February, 2026.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
OCTOBER 29, 2025 dj/ck This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 21:55:36