Punjab-Haryana High Court
Naina vs Union Of India And Ors on 17 June, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
CWP No. 12457 of 2015 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
CWP No. 12457 of 2015
Date of decision : 17.06.2015
Naina
...... Petitioner
Versus
Unioin of India and others
........ Respondents
CORAM : HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: Mr. Abhishek Singla, Advocate
for the petitioner.
*****
RAKESH KUMAR JAIN,J(Oral)
Counsel for the petitioner prays for withdrawal of the present petition.
Dismissed as withdrawn.
17.06.2015 ( RAKESH KUMAR JAIN )
s.khan JUDGE
SANJAY KHAN
2015.06.17 15:45
I attest to the accuracy and
authenticity of this document
chandigarh