Delhi High Court - Orders
Radhey Shyam Singh vs M/S Spicejet Ltd on 22 March, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12272/2018
RADHEY SHYAM SINGH ..... Petitioner
Through: None.
versus
M/S SPICEJET LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.03.2024 No one has appeared on behalf of the petitioner even on second call. It seems that the petitioner does not wish to pursue this matter any further.
Accordingly, the petition is dismissed for non-prosecution.
CHANDRA DHARI SINGH, J MARCH 22, 2024 rk/ryp Click here to check corrigendum, if any This is a digitally signed order.
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