Section 7 in Scheme for Change of Land use for Industrial Parks/Estates/Agro Parks/IT Parks/Multiplexes
7.
The Entrepereneurs shall have to first develop industrial estate and atleast 50% industrial plots will have to be ready for possession before the commercial and housing facilities are allowed to be used/sold/allotted/rented/leased etc. Minimum number of units in the Park will five.
