Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(5)] [Section 121] [Entire Act] Union of India - Subsection Section 121(5)(iv) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (iv)Officers passing on re-examination shall be given a 'pass' class only and no marks shall be awarded.