Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 9 January, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~11-14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM) ..... Petitioner
Through: Mr. Raman Kapur, Sr, Adv. with Mr.
Vishal Gupta, Mr. Paranjay Chopra,
Mr. Varun Kapur, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shankar Nanda, Adv. and
Ms. Madhurima Sarangi, Advs.
12
+ O.M.P. (COMM) 310/2020
M/S PLANMAN MEDIA PVT LTD ..... Petitioner
Through: Mr. Raman Kapur, Sr, Adv. with Mr.
Vishal Gupta, Mr. Paranjay Chopra,
Mr. Varun Kapur, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ravi Shankar Nanda, Adv. and
Ms. Madhurima Sarangi, Advs.
13
+ OMP (ENF.) (COMM.) 43/2021& EX.APPL.(OS) 252/2021.
SOPHISTICATED REALTORS PRIVATE LIMITED & ORS......
Decree Holder
Through: Mr. Raman Kapur, Sr, Adv. with Mr.
Vishal Gupta, Mr. Paranjay Chopra,
Mr. Varun Kapur, Advs.
Mr. Ravi Shankar Nanda, Adv. and
Ms. Madhurima Sarangi, Advs.
versus
PLANMAN MEDIA PRIVATE LIMITED ..... Judgement Debtor
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/01/2024 at 01:56:23
Through:
14
+ OMP (ENF.) (COMM.) 44/2021&EX.APPL.(OS) 254/2021
SOPHISTICATED REALTORS PRIVATE LIMITED & ORS......
Decree Holder
Through: Mr. Raman Kapur, Sr, Adv. with Mr.
Vishal Gupta, Mr. Paranjay Chopra,
Mr. Varun Kapur, Advs.
Mr. Ravi Shankar Nanda, Adv. and
Ms. Madhurima Sarangi, Advs.
versus
INDIAN INSTITUTE OF PLANNING AND MANAGEMENT &
ANR. ..... Judgement Debtor
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 09.01.2024
1. At request of Mr. Kapur, learned senior counsel for the decree holder, the parties are granted one last and final opportunity to settle their disputes failing which all the four petitions will be taken up for hearing.
2. List on 07.03.2024.
JASMEET SINGH, J JANUARY 9, 2024/NG Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 01:56:23