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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Telangana - Subsection

Section 5A(1)(ii) in Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002

(ii)Four officers not below the rank of Deputy Secretary to Government, to be nominated by the Government representing one from each of Departments of Law, Women Development, Child Welfare and Disabled Welfare, Social Welfare, Tribal Welfare and Backward Classes Welfare.....Members;