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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Haryana - Subsection

Section 78(c) in The Haryana New Mandi Townships Building Rules, 1967

(c)either have an open and as high as the top of the waste pipe or be carried into a waste pipe at a point not less than 95 centimetres (3'- 1.402") above the highest connection to the waste pipe.