Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 3 in THE REPRESENTATION OF THE PEOPLE (SECOND AMENDMENT) ACT, 2003 3. Amendment of sections 26 and 78 of Act 43 of 1951.- In the Representation of the People Act, 1951,-(a)in section 26, sub-section (5) shall be omitted;(b)in section 78, sub-section (2) shall be omitted.
