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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 177(1) in Arunachal Pradesh Municipal Act, 2007

(1)The Municipality may, subject to the satisfaction of the reasonable requirements of water within the municipal area, supply water to a local authority or any person outside the municipal area, either by itself of through any other agency.