Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Forfeited Deposits Act, 1850 2. Application of forfeited deposits. - Any such forfeited deposit shall be applied to defray the expenses of the sale, and the surplus shall be forfeited to Government.
