Delhi High Court - Orders
Entertainment Network India Limited vs Phonographic Performance Limited ... on 27 September, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~17 to 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
17
+ C.O.(COMM.IPD-CR) 3/2021
ENTERTAINMENT NETWORK INDIA LIMITED. .... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-5/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 1 of 16
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/ Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
18
+ C.O.(COMM.IPD-CR) 6/2021
HT MUSIC AND ENTERTAINMENT CO LTD ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 2 of 16
Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-6/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/ Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-5/ Super Cassettes Industries
Private Limited.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 3 of 16
19
+ C.O.(COMM.IPD-CR) 7/2021
DIGITAL RADIO MUMBAI BROADCASTING LIMITED
..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-5/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Vipul Tiwari and Mr.
Sambhav Jain, Advocates for R-3/
Zee Entertainment Enterprises Ltd.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 4 of 16
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
20
+ C.O.(COMM.IPD-CR) 8/2021
SOUTH ASIA FM LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-6/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-4/
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 5 of 16
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-5/ Super Cassettes Industries
Private Limited.
21
+ C.O.(COMM.IPD-CR) 9/2021
NEXT RADIO LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 6 of 16
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-8/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-7/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Vipul Tiwari and Mr.
Sambhav Jain, Advocates for R-5/
Zee Entertainment Enterprises Ltd.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/ Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 7 of 16
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
22
+ C.O.(COMM.IPD-CR) 10/2021
D B CORP LTD ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-6/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-5/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 8 of 16
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/ Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-4/ Super Cassettes Industries
Private Limited.
23
+ C.O.(COMM.IPD-CR) 11/2021
HT MEDIA LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 9 of 16
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-8/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-7/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Vipul Tiwari and Mr.
Sambhav Jain, Advocates for R-5/
Zee Entertainment Enterprises Ltd.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/ Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 10 of 16
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
24
+ C.O.(COMM.IPD-CR) 12/2021
RAJASTHAN PATRIKA PRIVATE LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-9/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-8/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 11 of 16
Sony Music Entertainment India Pvt.
Limited.
Ms. Mamta Jha, Mr. Waseem Shuaib
Ahmed and Mr. Vipul Tiwari and Mr.
Sambhav Jain, Advocates for R-4/
Zee Entertainment Enterprises Ltd.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Neel Mason, Mr. Uday S Chopra,
Mr. Vihan Dang, Ms. R. Ramya, Mr.
Siddharth Vardhman, Ms. Devangini
Rai & Ms. Varsha Jhavar, Advocates
for R-6/ Eros International
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-5/ Super Cassettes Industries
Private Limited.
25
+ C.O.(COMM.IPD-CR) 13/2021
T V TODAY NETWORK LIMITED ..... Petitioner
Through: Mr. Abhishek Malhotra, Ms. Sanya
Dua, Mr. Gurmukh Choudhri and Ms.
Anjali Tiwari, Advocates.
versus
PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 12 of 16
..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-6/
Indian Performing Right Society
Limited.
Mr. Jagdish Sagar, Advocate for R-4/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
3/ Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 13 of 16
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-5/ Super Cassettes Industries
Private Limited.
26
+ C.O.(COMM.IPD-CR) 14/2021 & I.A. 11410-11/2021.
MUSIC BROADCAST LIMITED ..... Petitioner
Through: Mr. Sagar Chandra, Ms. Surabhi Iyer,
Ms. Sakshi Pande, Ms. Shubhie Wahi
and Mr. Raghu Sinha, Advocates.
versus
TIPS INDUSTRIES LTD. & ORS. ..... Respondents
Through: Mr. Saikrishna Rajagopal, Mr. Ameet
Datta, Mr. Sidharth Chopra, Mr.
Himanshu Bagai, Mr. Munish Mehra,
Ms. Sonal Chhablani, Ms.
Deepshikha Sarkar, Ms. Pallavi
Sondhi, Ms. Namrata Dubey and Mr.
Vivek Prasad, Advocates for R-7/
Indian Performing Right Society
Limited.
Mr. Mustafa S. Doctor, Senior
Advocate with Ms. Gayatri Roy, Mr.
Saral Minocha and Mr. Akshay
Agarwal, Advocates for R-8/ Yash
Raj films Private Limited.
Mr. Jagdish Sagar, Advocate for R-9/
Recorded Music Performance
Limited.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Amit
Jamsandekar, Mr. Rishi Agrawala,
Mr. Vaibhav Shukla, Ms.Vinita
Muley, Ms. Niyati Kohli, Ms. Megha
C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 14 of 16
Bengani, Ms. Puja Uday Bakshi and
Mr. Swanand Tarde, Advocates for
Sony Music Entertainment India Pvt.
Limited.
Mr. Harsh Kaushik, Mr. S. S.
Ahluwalia, Mr. Abhay Chattopadhay,
Ms. Anushree Rauta, Mr. Mohit
Bangwal, Ms. Astha Pandey and Ms.
Narayini Choudhary Advocates for R-
1/ Tips Industries Limited.
Mr. Akhil Sibal, Senior Advocate
with Mr. Ankur Sangal, Ms. Sucheta
Roy and Mr. Imon Roy, Advocates
for Saregama India Limited.
Mr. Neel Mason, Mr. Uday S Chopra,
Mr. Vihan Dang, Ms. R. Ramya, Mr.
Siddharth Vardhman, Ms. Devangini
Rai & Ms. Varsha Jhavar, Advocates
for R-2/ Eros International.
Mr. Amit Sibal, Senior Advocate with
Mr. Neel Mason, Ms. Geentanjali
Vishvanthan, Mr. Uday S Chopra,
Mr. Vihan Dang, Mr. Saksham
Dhingra, Mr. Vinay Tripathi, Ms. R.
Ramya, Mr. Siddharth Vardhman,
Ms. Devangini Rai, Ms. Varsha
Jhavar, Mr. Harsh Kaushik and Mr.
Abhay Chattopadhyay, Advocates for
R-6/ Super Cassettes Industries
Private Limited.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.09.2021 [VIA VIDEO CONFERENCING]
1. By way of a separate order, the interim applications have been C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 15 of 16 decided.
2. Now, list the matter for case management on 6th October, 2021. On the said date, the court will consider the issue of publication of notice for inviting objections/ suggestions from the interested persons.
SANJEEV NARULA, J SEPTEMBER 27, 2021 nd C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 16 of 16