Section 2(1)(l) in Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955.

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(l)"Judi" or "quit-rent" means the amount fixed by and payable to Government by the Inamdar out of the land revenue assessed, on inam land-

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