Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Karnataka - Subsection Section 29(3) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013 (3)the audit report and annual report of the authority shall be laid before both the Houses ofthe State Legislature by the State Government.
