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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(3)(b) in Himachal Pradesh General Sales Tax Act, 1968

(b)continue in force unless and until directed otherwise or superseded by anything done or any action taken under this enactment by the State Government or other competent authority.