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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2) in The Rajasthan Secondary Education Act, 1957

(2)In clause (k) the words "or school" and "or recognised by" shall omitted.Section 4. - (1) In clause (1A) the words "recognised schools" shall be omitted.