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State of Rajasthan - Section

Section 67 in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

67. Maintenance of Registers.

- The officer-in-charge shall maintain in his office, such registers and forms, as required by the Act and as specified by these rules made there under and the list of registers or files or books to be maintained shall minimally comprise of:
(a)Admission and discharge register;
(b)Supervision register;
(c)Medical file or medical report;
(d)Nutrition diet file;
(e)Stock register;
(f)Log book;
(g)Order book;
(h)Meeting book;
(i)Cash book;
(j)Budget statement file;
(k)Inquiry report file;
(l)Individual case file with individual care plan;
(m)Children's Suggestion book;
(n)Visitor's book;
(o)Staff movement register;
(p)Personal belongings register;
(q)Minutes register of Management Committee;
(r)Minutes register of Children's Committees; and
(s)Attendance register for staff and juveniles or children.