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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Gujarat - Subsection

Section 6B(a) in The Essential commodities act 1955

(a)is given a notice in writing informing him of the grounds on which it is proposed to confiscate the 3[essential commodity] package, covering, receptacle, animal, vehicle, vessel or other conveyance];