Section 3(1)(d) in Karnataka Shops and Commercial Establishments Act, 1961

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State of Karnataka - Subsection

Section 3(1)(d) in Karnataka Shops and Commercial Establishments Act, 1961

(d)establishments for the treatment or care of the sick, infirm, or the mentally unfit;

(dd)[ establishments of the Food Corporation of India;] [Inserted by Act 17 of 1986 w.e.f. 8.5.1986.]