Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Punjab - Subsection Section 63(d) in Punjab Municipal Act, 1911 (d)the annual [value] [Words 'area or length of frontage on which the property is assessed' omitted by Amending Act No. 11 of 1994.]; and
