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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(1) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(1)Where the bhumidhar accepts the offer and agrees to sell bhumidhari rights the Assistant Collector shall forthwith fix the date, time and place at which the sale shall be effected and issue notice accordingly.