Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 19 in Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997

19. Chairman of the committee and notice of meeting of the committees.

- The Chairman of a committee appointed by the Board shall be the convenor of the meeting of such committee. Three clear days notice of an ordinary meeting and one days notice of a special meeting shall be given to all the members of the committee.