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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(2)(c) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(c)where gangs are working at different levels, a net shall be rigged and securely fastened to prevent dock workers from falling down or cargo falling on to dock workers below;