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State of Maharashtra - Section

Section 19 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

19. Market Committee to maintain register of sales.

- A Market Committee shall keep regular and proper account of every sale of declared agricultural produce in the market area or any market therein in a register. The register shall be maintained in the form prescribed in that behalf by the Director.Explanation. - Making of entries collectively relating to more than one transaction shall not be deemed to be keeping regular and proper account within the meaning of this rule.