Section 20(xiii) in The Jadavpur University Act, 1981
(xiii)[ to determine, with the approval of the State Government, the terms and conditions of service of Teachers, Librarians and non-teaching staff of an affiliated Institution other than a Government Institution or a Government College; [[Clauses (xiii) and (xiv) substituted by W.B. Act 8 of 1988 w.e.f. 10.8.1985, which were earlier as under :-
