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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(xviii) in Revenue Standing Orders Relating to Forest Settlement

(xviii)If the area of the reserve is not more than 10 square miles, any details of the interior of the reserve which may not already be shown in the map should, then, be filled in, under the direction of the District Forest Officer, by the surveyors placed at his disposal. When this is done, the map, together with the records of measurement mentioned above in clause (xi), should be sent to the Survey Office for the preparation of the final map.