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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(5)(a) in The West Bengal Council Of Higher Secondary Education Act, 1975

(a)All appeals by the members of the teaching and the non-teaching staff against decisions of Managing Committees of the recognised Institutions shall be heard and decided by the Appeal Committee;