Supreme Court - Daily Orders
Kalpesh Sureshchandra Shah vs Maheshbhai Fakirchandra Mehta on 27 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.801 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).26751/2018
(Arising out of impugned final judgment and order dated 11-06-2018
in CA No. 1/2018 passed by the High Court of Gujarat at Ahmedabad)
KALPESH SURESHCHANDRA SHAH & ORS. Petitioner(s)
VERSUS
MAHESHBHAI FAKIRCHANDRA MEHTA & ORS. Respondent(s)
WITH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).27461/2018
Date : 27-07-2018 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Anip Sachthey, Adv. (mentioned by)
Shagun Matta, Adv.
Mr. V.K. Biju, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Upon being mentioned, taken on board. List these petitions along with SLP(C) No. 13020 of 2018, which is already listed on 30th July, 2018.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.07.28
12:08:05 IST
Reason: