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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(u) in Usha Martin University, Jharkhand Act, 2012

(u)To raise, collect, subscribe and borrow with the approval of the Board of Governors whether on the security or the property of the University, money for the purpose of the University.