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M/S. Cee Dee Yes Health Care Services ... vs The Reserve Bank Of India on 9 September, 2021

Bench: M.R. Shah, Aniruddha Bose

     ITEM NO.22                    Court 13 (Video Conferencing)             SECTION XII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) Nos. 13062-13063/2021

     (Arising out of impugned final judgment and order dated 05-10-2020
     in WA No. 456/2020 and 12-02-2021 in RA No. 12/2021 passed by the
     High Court of Judicature at Madras)

     M/S. CEE DEE YES HEALTH CARE SERVICES
     PVT. LTD. REP. BY ITS MANAGING DIRECTOR                          Petitioner(s)

                                                     VERSUS

     THE RESERVE BANK OF INDIA & ANR.                                     Respondent(s)

     (FOR ADMISSION and I.R. and IA No.105257/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT )

     Date : 09-09-2021 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.R. SHAH
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Petitioner(s)                 Mr.   Dhruv Mehta, Sr. Adv.
                                       Mr.   Beno Bencigar, Adv.
                                       Mr.   Anupam Rey, Adv.
                                       Mr.   Parijat Kishore, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petitions are dismissed. Pending applications shall stand disposed of. Considering the fact that the proceedings before the DRT are pending, it goes without saying that all the contentions which will be available to the respective parties are kept open to be considered by the learned Tribunal in accordance with law and on its own merits.

                         (NEETU SACHDEVA)                              (NISHA TRIPATHI)
                         COURT MASTER (SH)                              BRANCH OFFICER