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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(1)(q) in The Karnataka State Universities Act, 2000

(q)[ option for the employees of the colleges to remain in the Universities Service or not, at the time of formation of the University; [Inserted by Karnataka Act No. 15 of 2019, dated 2.3.2019.]